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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(1)(b) in The Netaji Subhas Open University Act, 1997

(b)Representatives of Departments—
(xiii)Directors of the University;
(xiv)five teachers, of whom at least two shall be Professors, elected by the teachers of the Academic Council from amongst themselves as may be prescribed by Statutes;
(xv)five teachers, of whom at least two shall be Professors, elected by the teachers of the School of Studies from amongst themselves as may be prescribed by Statutes;
(xvi)one representative of officers of the University, elected from amonst themselves in the manner as may be prescribed by the Statutes;
(xvii)one representative of non-teaching employees elected from amongst themselves in the manner as may be prescribed by the Statutes;