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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Chattisgarh - Subsection

Section 3A(1)(i) in The Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976

(i)of such motor vehicle which is liable for registration in the State of Chhattisgarh under the Motor Vehicles Act, 1988; and