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[Cites 0, Cited by 0] [Section 90A(4)] [Section 90A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 90A(4)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)"seasonal agricultural finance" means advancing of loans for such agricultural purposes as may be prescribed, such loans being repayable on or before such date as may be prescribed in this behalf by the State Government and different dates may be prescribed for different loans.]