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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Uttar Pradesh - Subsection

Section 90(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)Any Committee mentioned in Section 87 may out of its members constitute one or more than one sub-Committee to assist it in the discharge of any duty or class of duties imposed upon such Committee.