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State of Madhya Pradesh - Section

Section 44 in The M.P. Vidyut Sudhar Adhiniyam, 2000

44. Annual report of Commission.

(1)The Commission shall prepare once every year in such form and at such time as may be prescribed, an annual report giving a summary of its activities during the previous year and copies of the report shall be forwarded to the State Government.
(2)A copy of the report received under sub-section (1) shall be laid, as soon as may be after it is received, on the table of the State Legislative Assembly