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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Bombay Presidency - Subsection

Section 8(3)(b) in Bombay Non-Trading Corporations Act, 1959

(b)be signed by each subscriber of the memorandum (who shall add his address, description and occupation, if any), in the presence of at least one witness who shall attest the signature (and likewise add his address, description and occupation, if any).