Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(2)(i) in The Tamil Nadu Cinemas (Regulation) Act, 1955 (i)the action to be taken in cases of contravention of the terms, conditions and restrictions subject to which such approval was accorded;