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State of Maharashtra - Section

Section 27 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

27. Associate Dean.

(1)The Associate Dean shall be a whole-time salaried officer of the University and shall be appointed by the Vice-Chancellor on the recommendation of [the Recruitment Board] [These words were substituted for the words 'the Selection Committee' by Maharashtra 32 of 2013, Section 9, (w.e.f. 25-10-2013).] constituted under section 58.
(2)The Associate Dean shall be responsible for conducting teaching, research and extension education programmes at all levels within the limits of the prescribed region and shall also be the Principal of a constituent college.
(3)The Associate Dean shall exercise such other powers and perform such other duties as are laid down by or under this Act, and as may be prescribed.