Bombay High Court
Shri Shrikrishna Gangadhar Joshi vs The Charity Commissioner And Ors on 20 June, 2022
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 847 OF 1992
Shri.shrikrishna G.joshi ....APPELLANT
V/S
The Charity Commissioner Of Maharashtra And
....RESPONDENT
Others.
WITH CROSS OBJECTION STAMP STAMP NO. 18697 OF 1992 In First Appeal 847 OF 1992 Shri Shrikrishna Gangadhar Joshi ....PETITIONER V/S The Charity Commissioner And Ors. ....RESPONDENT CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 20th June, 2022 P.C. :
S.O TO 28/06/2022 to be placed under the caption 'for Dismissal'.
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