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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 67(4)(i) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(i)whether the auditor had obtained all the information and explanations which to the best of his knowledge and belief were necessary for the purpose of his audit;