Section 9(1C)(iii) in The Transplantation Of Human Organs and Tissues Act, 1994

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Union of India - Subsection

Section 9(1C)(iii) in The Transplantation Of Human Organs and Tissues Act, 1994

(iii)the expression "mental retardation" shall have the same meaning as assigned to it in clause (r) of section 2 of the Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 (1 of 1996).]

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Union of India - Subsection

Section 9(1C)(iii) in The Transplantation Of Human Organs and Tissues Act, 1994