Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] NCT Delhi - Subsection Section 14(2) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (2)Payment of audit fee for the audit of the accounts of the Board shall be made by the Board at such as may be determined by the Director from time to time.
