Section 18 in The Bihar State Information Commission (Management) Regulation, 2007
18. Language of the Commission.
- (i) An appeal or a complaint may be filed in Hindi or in English and all the documents or copies thereof shall also be filed in Hindi or in English. Where a document, in original, is in a language other than Hindi or in English, a certified authenticated copy of its translated version in Hindi or in English shall also be filed alongwith the original. This shall also apply in the case of a counter statement, rejoinder, reply or any other document or documents filed before the Commission.(ii)The proceedings of the Commission shall be conducted in Hindi or in English.
