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[Cites 0, Cited by 0] [Section 114(4)] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(4)(f) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(f)The clerk of a Panel Lawyer will be paid a fee equal to ten per cent of the fee of the Panel Lawyer subject to a minimum of Rs. 1 per case.