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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(a) in The Motor Vehicles (Driving) Regulations, 2017

(a)when, at an intersection or at a place other than an intersection, an amber light is on at a traffic control signal, the vehicle facing the amber light shall stop before the stop line preceding the pedestrian crossing;