Supreme Court - Daily Orders
Dina Nath Public School Principal ... vs Assistant Provident Fund Commissioner on 5 January, 2021
Bench: D.Y. Chandrachud, Indira Banerjee, Sanjiv Khanna
ITEM NO.32 Court 5 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).2968/2017
(Arising out of impugned final judgment and order dated 21-11-2016
in LPA No. 645/2016 passed by the High Court of Delhi at New Delhi)
DINA NATH PUBLIC SCHOOL PRINCIPAL SECRETARY Petitioner(s)
VERSUS
ASSISTANT PROVIDENT FUND COMMISSIONER & ORS. Respondent(s)
Date : 05-01-2021 This petition was called on for hearing today.
CORAM : HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Mohak Bhadana, Adv.
Ms. Priya Puri, Adv.
Ms. Rashmi Sachdeva, Adv.
Mr. Sharad Kumar Puri, Adv.
Ms. Yati Sharma, Adv.
For Respondent(s) Mr. Abhishek Vikas, AOR
Mr. Ashok Kumar Singh, AOR
Mr. Vikram Jain, Adv.
Ms. Pragya Singh, Adv.
Mr. Shantwanu Singh, Adv.
Ms. Nidhi, AOR (SCLSC)
Mr. Jaydip Pati, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 List the Special Leave Petition for hearing and final disposal in the week commencing 18 January 2021.
2 Learned counsel appearing on behalf of the contesting parties shall file a brief set of written submissions on or before 13 January 2021, which shall be emailed Signature Not Verified Digitally signed by at [email protected]. Sanjay Kumar Date: 2021.01.05 18:43:37 IST Reason: (SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER