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State of Madhya Pradesh - Section

Section 27 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

27.

The Board shall appoint a member of each Committee to be the Covenor of the Committee. The name of office of the Convenor shall be the same as that of the ordinary members of the Committee. In the event of the Convenor ceasing to hold office, the Committee shall appoint a substitute from among its own members to hold office till the next meeting of the Board.