Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Chattisgarh - Subsection Section 15(4) in The Chhattisgarh Transit (Forest Produce) Rules, 2001 (4)A fee of Rs. 50/- shall be payable for registration and such registration shall hold good from the date of registration till the 31st December of that year.
