Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(b) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(b)relinquish any guardianship of monument which he has assumed under this Act.