Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of West Bengal - Subsection Section 99(3) in West Bengal Municipal Corporation Act, 2006 (3)Where any function or duty conferred by or under any law is so transferred, that law shall have effect as if this section had been incorporated in that law.
