Karnataka High Court
Ekanath vs The State Of Karnataka on 26 May, 2011
EN THE. %iE{}B :':{)EJ§T if}?
CEEQZCEEIT BERQQ A'? DHAVRWAVS B,5ff'E_B 312$ mg; am' 9? {way BEIFQRE THE HONBLE ?§v'ER.JUSTEC€ gag,PA§%i'§§;%.?%j'RE*;:._ CRHVHNAL APPEA; . «. "
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._ Shahpimi; Bé'igE«_:.u_:r:3..V _ * fixppaééaat :8}; S235, Bi<1.:es:;«. a:;f:";"*;'*£:'»:L:§' <:2;:":'€) fE'?2a--:* 'iiiiafiif; <}§E:<,:«:z:":": aiaka K92' Resggsndsrzi ::'B:;??'.':$AE'£'vX»;;';'.'.,$.. ~::fé:'§.;!L..:i:'<8.§W§)§i; gcepg "ffifzés s;:*é:::é§:aE apgeaé éa fiisd maids? Sscfsésn 3?<%{2} +i::r.P."C. prajgfizg {:3 set aséds ths :::§:';vi<:i:§0:<': ggzé
-- "s<::";§:é;::{:€ daésti %«{>.2£iG§ §:aa_:3$$:% %:>}«* $16 Exddéiiészzai % €ss:15:i:s Judga Fag? V?:*as::1< 39:31": iii Beéggumfi 5:17:
__S«f_f€,E'§c:.2S8/E§9§ fififl aaquii '§'E€ appgéiané. '?his f:'é.,§?§}€:€§ C:>m,in;;: {E571 Ei:€a§i§:§ zhésg 3:326 {:{}§§§"'E aéésééxfsyéié {E153 Vf€;i§<>2:w§:':g:;: L3i}E3{}§'v'EEZf'x§T Ti/:5 appefiant E85 shaiééngad his s::3::3§:§{::<*;--f;'::__:;5§§; sefi:en<:6 for ihe Gfféncss pursishabls :;V;:~d.;é'§.. Sfi:€:'€.E:{>§?_S; 498A 331$ 386 raad with Sectidzg 3,¢;~;f heid by the Fast '§i"a<:}< cou;»4;,=.gs;g:mé. 24 The 'facig. "'f':¥:§ex.-'e:':é;i' pi/1:'§{>SE sf E31333 appeaé are as under:
The _: mis . the huzgband <35 §{1ft}}3*8.,§;£1}§E§}:f'iL%f'E._i:.' {:€§:3e_ Thai: marriage teak placg $323 it £3 daimedg 'aha: at zhe Eéms ©é'"'~.:jaar3:"i2:gé'.:?:€._~~§ar€n%;s of the fiscaaséd gave 58 grggéyfég :;:;s;_}Ed, Cash 32:: the EzCCEjS€d 853$ . ("W gm. E{3g€€?2€1" ":E:zap§:'Ey fa: abaazi: Ems manzhs a,§::fi:§V?:%3€_:fé:;:'ffg!::é*, ihs &;:§3€EEan{9%:us§33.:(2d usssa' 23:} S.::{E3j€C':
*._%;§1e3 <f{€i:€§;S€§ :3 CE'?/EfE'§LTZ:v' 8325i hggrassmenz éfigéfiiéfég E25? 13; §f?:{)§f"%3 :i§;:3w:":r fmm 52$? ;§8§€'§"'f2Se. iféiéérézaiséjyg E': £3 9:: L,» w §§i?'flf:9§8 Ehaé: {Em figseaséfi Cangumed p§1ls::::} aztzé fizled the ma:§im{:a'2éaE %:<>§::€.
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3. Aftér tbs charggc shset, at: fm: $33.?---___i'r2€ §)E"GS€CiI{§{}EE Sxaménsd ?'i5§s.1 ':0 1% and gm: ma:'kVéd'L:"t}i€r:
d<3€a:me:m:s. EXR1 to M2 and zvlcrxé to siatemérzt Q? the acguséé was :'é'éCi*ded'-««u::<;2d_sfa:3€:*j*:é<3:1"1 313 sf Cz',P.C. He tsek tbs d€§e:1Vé€: tG:a§b'v:§g§§L§.;9;§kV».ff};e ' d@Cum€2:m;3 Exhibéés D'?
evédszzce cs? pf(}S€CLi§i£2:%}.,,é«'y'i4i§34ég%73é§g.:<"fits.'{1¥'iaévv(::($;3L%§E"I, after hearing and an on record, asquiitsd Csnxiicieé iha 3}3P€H3"»5'3':3L%3§ 9;?':;V;é.i'= ' &ufi§fé'§',aidL afferzass and S€§";'E€fi€':€ {E16 preaeni apgsai 313.5; ':;=§€é:=iEVE5é1 51$ §E";é'Ev@--:':7'n€c% Cgunssi 59? éhs appziéiam was Bhaz, %€a:g§€é €I2<::;:§é$s:3% was appainéeé aS'a:a:';:"::'::':<1:f:; :::.:,;§€€, aEfE§ E have ?2€a_:"a:i Eeargzsd amicus *.:'"u:":%€ a'":ff:§i-ajse 33:6 Esarizéd ¥§'€:%:}?& "vaf%:€€E?:€r 532:5: Ceaarésiésn aged Sé'?E{€EE€€3 {Gr 5:33 G15; ?h€ pain? fiéai arise 5%? 3:23; €:a::$§,é53"a:'£@:": :3; §::z2§V:3%2a%:aE=:3 uzéaéé? ESQ; zaaii "£4- Seeiism 34 <2'? EPC7 as <3:"<§<:rs;*:d E35; the ma? Ceuvt £3 )3 eustagénabée in .
e. 'The pmeeeutéen {<2 preve {he :i§'1»f§_f V' harassmenz, has examined :§~"£?ié';'§'« A_ 'fe{:E;:e_r"' «.ef"--e{%:e". deceased, FER/X?" mother 0f the deeeegeed exve} the bmzeezs 95 'die Viexgxzi; :--
éhe nearest reéaéxieesv doee
friends ef the family be Seen
{rem {he the? has;
been {he deceased, there £3
genera? """ regeede the Ci"i.i€§'{}~' and harasszeegfgi Ehe wéteeeeea the? %:he eppegiiaizi :x;e'e».ASVeE:§éjee'i§r:;s:g fee deeeeeeei lie e::;e'§:§~' aed E,§f:e' ._ee§':2§§3.i13§*Ei fie :sé:a:e§§ Lies: efa: flee time ea {fee maéféage, game G1? geicé ems? Ee.25,%iI}G{};"-- wags eaéd ae W.;:'§?::2x:.:jjg,r ihe geayezzie 9%? See éeeeasescé E: fie aéeo eiaieé
- 'ejf ihe wiineseee ihaé: S"€5bS€€§1l§§":t ten {he mezééege {he}; gage mean: as" es.25eeeg.-¢ W, if -::3:e;§ §aiEif;_€1"
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Q/I fa? E326 C:*";1€7t!:j,»' zmsi harasgmsni is C{}E'}C€'€E"3€fl, as; specific: §1ESTL8?§C€S Tmav€ 123858 :3ar:<5::EsiCb}V' an}; of éhs zviznssseg against ihe paréicuiaé ':>;C{fV;::~3_re£:___"'A_ W16 appeflaztt £3 the huabandg whfirsas z<:;Cé:::~=3§€f5§ §:.<3';3 is tbs sigter of the appellant: and-1' ac;cL33e<i»._r:o_:2 daughtm" of acsussci {hrsA'<*at;:js§a§_:fii;{ :h.2..f ~'%':a:s r L bsren fééed ?"'vEi".§; :hs:=r€ i§__'é:2§l¢gV:/.:;V:é:';*r: ";*E?1a,': H353} thege ihI°€€ persons uésd ta)?"3;;-'b_§é$§;€§ ':.héV'*x:§$gfi€»:1s&«:5£ {:3 crzxeltjgx and harassmené. N9"é:pé§i§i'z:«..:'3,;::: ~,3;'?' the: payiisséiaz accuséé h_i%..>:%" ":<:<E:_-a :é:§_ of the wiinegses £nC3udi::--g--~1"'::jéjpa%'§:2i£s;~.§:_9:hé';s*s..o% the near reiafiéfes ef the a§€c§i%_a.S'§{E 5 £5'; E': jffi i::E1és' cazéiexé, in 63.3% if the $véd€§:<:€ :35 {he i§€Cease&, is pezuseé, in 325 E26 afizzzaés aha': if; as 33:6 'g§2:§'€E7'z§:':'» :3?" '£335 gpp%f'§§a:;.;{w§:j<:'éz;:$$d '«;f?:@ g3'J€ 49 grams sf goéé anej 3.3; ».mg.} ~ M...» 5 5Q§€3{;"'» as '$26 iims {>35 {Eats m3.:'riag€ to {ha
-- §a:V:§:i:$ sf CE:':::€&s§<:§:. E5 3353 acémiéis {keg he has :29:
$355623 Eéfi graaag 3%? gaéé agd R:3.25{i%{}G;'» 3:2 ihss: agpeééanfi 3.3 3%: %:£:":":a> {hat i"'{§8,E""£"§Ei§€%. '?'::<2L:g;?: "gs 'zézazz aid _ fig 1 »;M,, and cash was paid sabsséigxgem ta ihs marriage, ha £063 not géazs €336 pariécuéarg :3'? tbs daié, momth <22" 3:§i;€.._}55:a:"
an which {E35 gaid pajxmem was mads. So),__;""'ih--éj:'--::%%_: a.:¢E:"g genera} aiisgaiéans zit: Ehe €<::'d€n=:e of th6_$e'~':a.:€:~::és.$€--$ S?' far as 'tbs démand sf additionai :RS--..2'EE$CiGG'§}=..ar1::;§;' PER} has Cievéaiésd {mm E36'-..__aV§iega:iVbns théé ssmplairéi. ?h022gh {flare ':35; the accusad a: the :i::§é"-- §§. c:emp%ainan: himseif had re4;:;ayed fgchéék; i%s.E:";38QG;'~ {E5391 éhe; %f_V.'§;f;arriag€: and has fafissijg as the p€§j'S{}n whiz é€:::a:¥§d_¢<i subjeczed the d€c€as€d :0 C§""i)'g€}i?:jfu'E£E?}é '€326: 23322386 =3? {he evédencs? {he §a'<:_:;{:"::e:;z:'sL-'3._§f»:;,§E $15; §3A 3:336 §€E'i€":'S :2gr:°*Ev:63i': 'ztsy $333
-.§8x{§2€1""_QA§~§h€ éecsagsd $.43 ?W.":f, hays bfififi p§§d:2.£€§. a:f:_a:§ E3-Ex,/K': adgiéis Egavémg x%:?i§':€':": ':§::3s§ Efiiififsg. E::x:.E3, 2 £3
[email protected]§*§?, §2:{Q~2 :3 daisé 2C¥.5f19§S a¥£h€§€a.3 S éa:§{§, 2¢§~,:'"ET5§8. @253 33%: §¥3§TZ€E" was; wréitssé V7 3»:
@557 w ME abeui EE=";> mzsmhs seazéies" $0 éfhs éeazh af 3333 cfisceasad, En namés <35 {E636 Eeizierg P':}v'.E has SE8;§€:d ab@..:;i. :E2€ harassment ané <:'rL';€E1:j;.«* by fiiihfié" the g;:a:"€.:r%}:S§'é:%%f"*-.a?{:r:;:._ I:7€1'1'1b€TS :31' his famfly, §*'ur*;h€:r rgjzgre, {E28':'é:ié:*f§"rek.:;eaE. ma: a month earlier :9 {E16 d€ath'~o§:f:E:e'déi:_€:a$éd;
was marriage ceremsny sfin he inxfizeci bath, his his ifiaughivsy fez' {he E3? 2: day €a:§iez is 'thfi marriggé "3<3t:'Z**:" 'a':it€f}d€d the maéflage " the mgrriage, same :0 the appefiazzi: ané hig éaughéer ;*:r:VCi~:'V£:::f~§%:£5:V'%§=A:'3;§ gzeieiq by gems p€:*s0m {hrs éeceagéé was 1233588: a.;5>a:....:~': {his incéésnli and ibis fag': :33 " '~ ?;:}j:'.__ 9'15? , E" 'éi:---%:f§':€ cr0$S«~eXa::2é§3aiéG:2. E§$._ §'i;:'éh€r mars? {he @€C€aE$§'{§; wag gregrzgazzz »::§€'§évé:'§d male cézééd mihizz 8€V<I:E"£": mezatha 0? 81$ " {;h§:d £3333' W:£i§":§r: zhrssfi hozirs aim:
VA £%«$Ei'v€r§~?. '?h§S éz';:::'d;e22t aaaurred fssvv' dajgg sarfies" ii} E316 «~ Vésafis sf 2:236 fietaagszi :fE3':iz€ upse: {£236 {:3 {he cieaié/2 3 i"
<2? {hes Child digs :9 p:"e~maiL:?ed £§€h'»«'€F§,/Z §':2~;'.: aise ;'z§3<>L:'é: 52%? Ehsgs Cimzzmstances in :h;%..Vc:és~:_.S~ examizriaiéan anti dsmes {E36 suggégtéezg :ha::i'j:>e1:e'g:'.'s;:*«s:é*::_§" the depresgisn ihat she had urzdajggns 653$' 0f the child she congumsd €316 pe'€se;:';[ A. i 3, S0, {rem SC?i%?;§#;}}"v:Qf"i§:1€ ,;P'v"%;'IE and Qihsr Wi?:E"i€SS€S, -*~,r'é;:%j»,_j that few days éiarfier 1:5: the QQSEE} déléx/€:"€d a Chiid and birth and this wag Ehé éécéaseé. S9} in all @:*<;b_g&3i§§§:j,; féasgn far ha" is Cemmit suicéée sgzezf, tE':1§;s g:o',~3SéE:22'E§§j;«' Caimaé be Gvséruééé afad She <é:':;v::2«=e3Xar:1'§r:a::5§*:2 S? pmsaczéiéézz has 33:36:": 36? 235:: abaagsi iims sh{:C§%:éng_i:":%:"£€3:§ w%:t%:';'a is p:°§<>:" :9 {E23 deafiié <2? $26 *::§€$$a.s';€s§;i- s=:2e;'/E2 £?:ef€,g<:€ apg3€3.1"$ $9 335 jgfv:::b8f®E<:= 331$ "--:1aVC_€*;;§::aJbE€. .§1i§"§3?E,€§"§EE€}?€, €316 Eeéisfg E§<.§%f§ 'is 33:. u '%--'%f€E"€ xmiétsn 33$: eaééifir 8?; '$336 cieaih 3? £35 W 22 d:3c:ea5;ed, éihfjsre is ms §"€f€f'€€EEC€ <3? aruesééjgg and %:araSsm<::"n:< E2. Taking mic considezratiiéri "
{:1?;r'<:ums.tanc€s, § am of the o:9£:1:é:?i"tha:. th€ "t:'€_a.i Ciyufi Qemmitiézi an EFTOE" in Comf?;c:ing.__:E:.¢ ap}_:>{:_EE3:::1i=f§r"Ehé~,V chargég ands? Sectier: 4'98~z3;*véi/:~<i V'
13. The iris} pyopsrijg the s:irc':2:I:s5':sa';?§f'v%:'$ airéd $326 deaih of the 'mm, Thatreby 1;:
1 $am:i€:té<>:*2. in 'aha €§:"CL2::':gf§:.a:*:,:;es:§,.,£f Vaxéa C"}{:'«.:E;';{3V.'.{}p':1""i§{}§'§ fiiai: 'Che &}:{§€3§§8j;'E'£ ia <:>:'1i1':Eed_ 21:2 5:3:-.:}§"dér £2? acaguééiaég
3 I zmszx/*3? E316 peéézt in fE€§:51'§:§%'%/':8 and "§:'*3?: €€d_ ':9 'aha i§é:>ii9wing €}§C:{€:*'i $733 &,§:Q:'33§ is aiégweé. 'fize a:ar:::%{:§:'i@r: 3? E1626 V ;§§;p€§§a,::2t *§<3:r 'ihe §;§§€::C€ Léiéiéfi? §€{1'£ZT§%T}§'E i%§8~P; 3:16; 335::
E35 3531:} ales? i-:a€?:'{€z:s€ 1':?:§:'€<}:': 3323 36% aséés. E6 §$ 3 N,"
-g aésquéited (:2? {E16 saéci €;'§3£§';"§f€S, Tne baié baimég ass C3I§C€§}€§' Ths fines gmaunifi if aajg} é;€}3{3S§t€§_'vSfi_"£'§§3'-.136 rcsfundéé to the accussci.
The fées ef {E16 amicua curiéie i§5iX€'._§ and ihs State Shed} pay the sa_m§x 7..