Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 67 in Delhi Prison Act, 2000 67. Training of prison official. (1)The Government shall provide training to all person officials to refresh them about the responsibilities and rights of prisoners.(2)The duration and syllabus of such training shall be prescribed by the Government.
