State Consumer Disputes Redressal Commission
The Superintendent Of Post Offices, vs Ramakant P.Raghuni Gupta, on 29 September, 2011
1 F.A.No.:2626/2006 Date of filing :07.12.2006 Date of order :29.09.2011 MAHARASHTRA STATE CONSUMER DISPUTE REDRESSAL COMMISSION,MUMBAI, CIRCUIT BENCH AT AURANGABAD.
FIRST APPEAL NO. :2626 OF 2006 IN COMPLAINT CASE NO.:164 OF 2004 DISTRICT CONSUMER FORUM :NANDED.
The Superintendent of Post Offices, Nanded. ...APPELLANT (Org.Opponent ) VERSUS Ramakant P.Raghuni Gupta, At Post Shivkrupa Bhojnalaya, Jawahar Nagar, Tq. & Dist.Nanded. ...RESPONDENT (Org.Complainant ) CORAM : Mr.D.N.Admane, Hon`ble Presiding Judicial Member.
Mrs.Uma S.Bora, Hon`ble Member. Mr.K.B.Gawali, Hon`ble Member.
O R A L O R D E R Per Mrs.Uma S.Bora, Hon`ble Member.
Notices were issued by this Commission on 14.06.2011 to both the parties. Thereafter matter was posted on 29.06.2011. Neither appellant nor respondent present. Matter was adjourned to 29.07.2011 & today 29.09.2011 none appeared for appellant. Matters were circulated on internet also. It seems that appellant is not interested in pursuing the matter. Appeal is dismissed in default.
K.B.Gawali, Mrs.Uma S.Bora D.N.Admane Member Member Presiding Judicial Member Mane