Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Anokhe Lal vs Govt. Of Nct Of Delhi & Anr on 13 September, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~24
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 2901/2007
                                     ANOKHE LAL                                                                               ..... Petitioner
                                                                           Through:                Appearance not given

                                                                           versus

                                     GOVT. OF NCT OF DELHI & ANR                                                           ..... Respondents
                                                                           Through:                Mr. Atul Bandhu, Advocate for R-2

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 13.09.2023 At request of learned counsel appearing on behalf of the petitioner, list on 13th March, 2024.

CHANDRA DHARI SINGH, J SEPTEMBER 13, 2023 gs/db Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:57:26