Delhi High Court - Orders
Anokhe Lal vs Govt. Of Nct Of Delhi & Anr on 13 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2901/2007
ANOKHE LAL ..... Petitioner
Through: Appearance not given
versus
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Atul Bandhu, Advocate for R-2
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 13.09.2023 At request of learned counsel appearing on behalf of the petitioner, list on 13th March, 2024.
CHANDRA DHARI SINGH, J SEPTEMBER 13, 2023 gs/db Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 18:57:26