Supreme Court - Daily Orders
Ram Prasad Shukla vs Suraj Lal And Etc. on 20 January, 2017
Bench: Kurian Joseph, A.M. Khanwilkar
ITEM NO.14 COURT NO.7 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
25121/2016
(Arising out of impugned final judgment and order dated 06/04/2015
in RC No. 115/2000, 02/12/2016 in RP No. 175/2015 passed by the
High Court Of Judicature at Allahabad, Lucknow Bench)
RAM PRASAD SHUKLA Petitioner(s)
VERSUS
SURAJ LAL ETC. Respondent(s)
I.A. 1/2016(with c/delay in filing SLP and office report)
Date : 20/01/2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Raghavendra S. Srivatsa,Adv.
Mr. Amit A. Pai,Adv.
Mr. Rahat Bansal,Adv.
Mr. Gautham Shivshankar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no reason to entertain these special leave petitions, which are, accordingly, dismissed.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2017.01.21 12:30:22 IST Reason: