Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 14 in The Orissa Opium Smoking Act, 1947 14. Application of the Code of Criminal Procedure, 1898, to warrants and searches. - The provisions of the Code of Criminal Procedure, 1898 (V of 1898) shall apply to the execution of warrants issued and searches made under Section 13.
