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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of Rajasthan - Subsection

Section 27A(8) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(8)[ Deleted.] [Deleted by No. F. 7(6)DOP/A-I1/75. dated 15-7-1992.]Explanation.- If any doubt arises about the categorisation of the post as the lowest, next higher or highest post in the Service, the matter shall be referred to the Government in the Department of Personnel and Administrative Reforms whose decision thereon shall be final.