Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Chandereshwar Gupta vs . State Of H.P. & on 29 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Chandereshwar Gupta vs. State of H.P. & another .

Cr. Revision No. 295 of 2015 29.8.2022 Present: Mr. Shaurya Sharma, Advocate, vice counsel for the petitioner.

Mr. Desh Raj Thakur, Addl. A.G. with Mr. Narender Thakur, Dy. A.G. and Mr. Manoj Bagga, Asst. A.G. for respondent No.1.

r to Mr. Vijay Bir respondent No.2.

List on 30.8.2022.

Singh, Advocate, for (Satyen Vaidya) Judge 29th August, 2022 (kck) ::: Downloaded on - 29/08/2022 20:05:43 :::CIS