Himachal Pradesh High Court
Chandereshwar Gupta vs . State Of H.P. & on 29 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Chandereshwar Gupta vs. State of H.P. & another .
Cr. Revision No. 295 of 2015 29.8.2022 Present: Mr. Shaurya Sharma, Advocate, vice counsel for the petitioner.
Mr. Desh Raj Thakur, Addl. A.G. with Mr. Narender Thakur, Dy. A.G. and Mr. Manoj Bagga, Asst. A.G. for respondent No.1.
r to Mr. Vijay Bir respondent No.2.
List on 30.8.2022.
Singh, Advocate, for (Satyen Vaidya) Judge 29th August, 2022 (kck) ::: Downloaded on - 29/08/2022 20:05:43 :::CIS