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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Karnataka - Subsection

Section 32(1)(i) in Karnataka Marriages (Registration and Miscellaneous Provisions) Act, 1976

(i)imprisonment for life or to imprisonment for a period of more than six months for any offence other than an offence of a political character or an offence not involving moral turpitude; or