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Calcutta High Court (Appellete Side)

Kerbs Manufacturing & Services Ltd. & ... vs Union Of India & Others on 22 June, 2018

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

                                                          1

                 22.06.18
                 Item No.208
                 Court No.15
                   rpan
                                              CAN No.2989 of 2018
                                                     in
                                          W.P. No. 5069 (W) of 2007
                                  Kerbs Manufacturing & Services Ltd. & Another
                                                   - Versus -
                                           Union of India & Others

      Mr. Rabi Lal Maitra,
      Mr. Bidyut Kumar Roy,
      Mr. Bibhasaditya Chakraborty,
      Mr. Moloy Ray
                 ... for the writ petitioners/applicants.

      Mr. Joydip Kar,
      Mr. A. K. Jena
                          ... for the respondents.

The present application, being CAN No.2989 of 2018, has been filed by the petitioners.

Heard Mr. Maitra, learned senior advocate appearing for the writ petitioners / applicants. Mr. Kar, learned senior advocate appearing for the KoPT prays for leave to file an opposition to the present application.

Let such opposition be filed by 2nd July, 2018 and reply thereto, if any, be filed by 5th July, 2018.

List this matter for further consideration in the daily supplementary list of this Court on 6th July, 2018.

(Tapabrata Chakraborty, J.)