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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(m) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(m)the Zamindar or Biswedar shall cease to be liable to pay and shall not be required to pay to the State Government land revenue payable by him in respect of such estate or part thereof for any period after the date of vesting.