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Union of India - Section

Section 2 in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018

2. Objectives of the Regulations.

- The objectives of this Regulation are to:
(1)lay down the broad principles, procedures and processes to be followed for planning and development of an efficient, co-ordinated, reliable and economical system of inter-State transmission system (ISTS) for smooth flow of electricity from generating stations to the load centres;
(2)ensure wider participation of stakeholders in the planning process and specify the procedures for stakeholders consultation and participation;
(3)specify procedures to bring about transparency in the planning process; and
(4)demarcate the roles and responsibilities of various organisations in line with the Act for meeting above objectives;