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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(vi) in The Punjab State Warehousing Corporation Regulations, 1976

(vi)Voting at General Meeting and decision by majority. - (a) At any general meeting a resolution put to the vote of the meeting shall be decided by the show of hands. A decision shall be taken by the majority of votes. In case of equality of votes the chairman of the general meeting shall have a second or a casting vote.