Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 117 in The National Security Guard Rules, 1987

117. Review of General Petty Security Guard Court proceedings.

- The proceedings of a General and Petty Security Guard Court shall be sent by the person having the custody thereof the Judge Attorney-General for review, who shall then forward the same to the confirming authority.