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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)All such points shall be legibly marked "drinking water centre" in a language understood by a majority of the dock workers employed in the dock and no such point shall be situated with 6 metres (20 feet) of any washing place, urinal or latrine unless a shorter distance is approved in writing by the Inspector.