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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1)(i) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(i)in respect of quit-rent, jodi or other dues of a like nature, or