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Delhi High Court - Orders

Lalit Modi vs Bdr Builders And Developers Private ... on 28 January, 2019

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~17
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      O.M.P. 7/2017 & I.A. No. 5008/2017
       LALIT MODI                                    ..... Petitioner
                        Through:    Mr. Karan Babuta, Adv

                        versus

       BDR BUILDERS AND DEVELOPERS PRIVATE
       LIMITED                               ..... Respondent
                    Through: Mr. Sanjay Goswami, Adv

       CORAM:
       HON'BLE MR. JUSTICE RAJIV SHAKDHER
                    ORDER

% 28.01.2019 At request, renotify the matter on 13.08.2019 with EX.P. 69/2017, titled: BDR BUILDERS & DEVELOPERS PVT. LTD Vs SHRI LALIT MODI.

RAJIV SHAKDHER, J JANUARY 28, 2019 c