Delhi High Court - Orders
Lalit Modi vs Bdr Builders And Developers Private ... on 28 January, 2019
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. 7/2017 & I.A. No. 5008/2017
LALIT MODI ..... Petitioner
Through: Mr. Karan Babuta, Adv
versus
BDR BUILDERS AND DEVELOPERS PRIVATE
LIMITED ..... Respondent
Through: Mr. Sanjay Goswami, Adv
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 28.01.2019 At request, renotify the matter on 13.08.2019 with EX.P. 69/2017, titled: BDR BUILDERS & DEVELOPERS PVT. LTD Vs SHRI LALIT MODI.
RAJIV SHAKDHER, J JANUARY 28, 2019 c