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State of Sikkim - Section

Section 74 in The Sikkim Prisons Act, 2007

74. Exercise of powers of Superintendent and Medical Officer.

All or any of the powers and duties conferred and imposed by this Act on the Deputy Inspector General/Sr. Superintendent of Prisons, Superintendent or Medical Officer may in his absence be exercised and performed by such other officer as the State Government may appoint on his behalf either by name or by his official designation