Allahabad High Court
Harshvardhan Yadav vs State Of U.P.And Another on 23 July, 2021
Author: Pradeep Kumar Srivastava
Bench: Pradeep Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL APPEAL No. - 1382 of 2021 Appellant :- Harshvardhan Yadav Respondent :- State Of U.P.And Another Counsel for Appellant :- Vishal Jaiswal,Prem Narayan Singh Counsel for Respondent :- G.A.,Avanish Kumar Srivastava Hon'ble Pradeep Kumar Srivastava,J.
Counter affidavit has been filed by learned A.G.A., which is taken on record.
Heard learned counsel for the appellant, learned counsel for the respondent no.2 and learned AGA for the State.
Judgement reserved.
Order Date :- 23.7.2021 Mini