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[Section 68]
[Entire Act]
State of Odisha - Subsection
Section 68(1) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002
| (1) | Collector | ... | Chairman |
| (2) | Executive Officer, Zilla Parishad | ... | Member-Convenor |
| (3) | Executive, Zilla Parishad | ... | Member |
| (4) | Executive Engineer, of R. & B. | ... | Member |
| (5) | Executive Engineer, Rural Works Organisation | ... | Member |
| (6) | General Manager, District Industries Center | ... | Member |
| (7) | Two Block Development Officers to be nominated by theCollector of the district | ... | Member |
| (8) | Any other Officer having technical expertise may be co-opted | ... | Member |