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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(1) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(1)Each district shall have a Tender Committee/Purchase Committee consisting of the following members
(1) Collector ... Chairman
(2) Executive Officer, Zilla Parishad ... Member-Convenor
(3) Executive, Zilla Parishad ... Member
(4) Executive Engineer, of R. & B. ... Member
(5) Executive Engineer, Rural Works Organisation ... Member
(6) General Manager, District Industries Center ... Member
(7) Two Block Development Officers to be nominated by theCollector of the district ... Member
(8) Any other Officer having technical expertise may be co-opted ... Member