Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Maharashtra - Subsection

Section 147(b) in Maharashtra Police Act

(b)vexatiously and unnecessarily seizes the property of any person;