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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(2)(c) in Chhattisgarh Regulation, Prohibition, Sale and Use of Acid Act, 2013

(c)the other grounds, the contravention of which by the licensee, shall entail suspension or cancellation of the licence under Section 10;