Section 11 in The Jodhpur National University, Jodhpur Act, 2009
11. Officers of the University.
- The following shall be the officers of the University of the University, namely:-(i)The Chancellor;(ii)The Vice-chancellor;(iii)The Pro-Vice-chancellor;(iv)The Proctor;(v)The Deans of Faculties;(vi)The Registrar;(vii)The chief Finance and Account Officer; and(viii)Such other officers as may be declared by the Statutes to be the officers of the University.
