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[Entire Act]
State of Punjab - Section
Section 56 in Punjab Excise Bonded Warehouse Rules, 1957
56.
The following distillery and brewery forms and registers will apply mutatis mutandis in the case of bonded warehouse :-| (1) D-9 | Inspector's Diary |
| (2) D-13 | Issue register |
| (3) D-13 B | Bottling operation register |
| (4) D-14 | Bulk store and issue register |
| (5) D-14 A | Bottled Spirit Store and issue register |
| (6) D-15 | Advance duty register |
| (7) D-16 | Spirit compounded |
| (8) D-17 | Lock tickets |
| (9) D-18 | Vats tickets |
| (10) D-19 | Bond regarding payment of duty in areas |
| (11) D-20 and L-34 | Pass for the removal of liquor from warehouse. |
| (12) D-22 | Weighment register |
| (13) D-23 | Overtime duty fee register |
| (14) D-24 | Monthly register of samples |
| (15) B-15 | Register regarding issue of beer from the warehouse |
| (16) B-15 A | Duty realised on beer |