Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(46A) in The Gujarat Provincial Municipal Corporations Act, 1949 (46A)[ "private drain" means a drain which is not a municipal drain;] [Clause (46A) was inserted by Gujarat 19 of 1964, Section 2(2) (w.e.f. 15-06-1964).]
