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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Sikkim - Subsection

Section 69(1)(e) in Sikkim Panchayat Act, 1993

(e)regulating maintaining and developing of lands vested in it by the State Government as may be specified for promotion of social forestry and environmental conservation and maintaining and regulating of such forests;