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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The representative of the Board who shall collect the sealed packets of the answer- -books packets from the examination centre shall acknowledge the receipt of the packets in specified form signed by him on behalf of the Board which shall be countersigned by the Conductor.