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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1) in The Ajeenkya DY Patil University Act, 2014

(1)The sponsoring body shall establish a permanent statutory fund to be called " the Endowment Fund " for the University which shall comprise of atleast five crore rupees, which may be increased suo motu but shall not be decreased.