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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Chattisgarh - Subsection

Section 63(5) in Chhattisgarh Value Added Tax Rules, 2006

(5)Copying fee shall be charged at the following rates for grant of certified copies of documents or orders :-for every three hundred and sixty words or less
| Ordinary UrgentFive rupees Ten rupees|