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State of Madhya Pradesh - Section

Section 15 in The M.P. Commissioner of Oaths Rules, 1976

15. Full particulars of persons and places to be given.

- An affidavit shall fully describe the person swearing it with such particulars as are his full name, the name of his father, his rank or degree in life, his profession, calling occupation or trade and his place of residence. Any person or place referred to in an affidavit shall be fully described in such manner as to enable his or its identity to be clearly fixed.